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Krishi Utpadan Mandi ... vs Ratan Prakash Mangal& Others
2011 Latest Caselaw 2792 ALL

Citation : 2011 Latest Caselaw 2792 ALL
Judgement Date : 18 July, 2011

Allahabad High Court
Krishi Utpadan Mandi ... vs Ratan Prakash Mangal& Others on 18 July, 2011
Bench: Satya Poot Mehrotra, Yogesh Chandra Gupta



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- FIRST APPEAL No. - 348 of 1995
 

 
Petitioner :- Krishi Utpadan Mandi Samiti,Muzaffarnagar
 
Respondent :- Ratan Prakash Mangal& Others
 
Petitioner Counsel :- B.D.Mandhyan,Satish Mandhyan
 
Respondent Counsel :- R.C. Gupta,J.P.S. Chauhan
 

 
Hon'ble Satya Poot Mehrotra,J.

Hon'ble Yogesh Chandra Gupta,J.

    On prayer made on behalf of Sri Satish Mandhyan, learned counsel for the appellant, the case is passed over for the day.

Order Date :- 18.7.2011

NS

 

 

 
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