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Sri Raghu Raj Singh vs State Of U.P. & Another
2011 Latest Caselaw 2790 ALL

Citation : 2011 Latest Caselaw 2790 ALL
Judgement Date : 18 July, 2011

Allahabad High Court
Sri Raghu Raj Singh vs State Of U.P. & Another on 18 July, 2011
Bench: Satya Poot Mehrotra, Yogesh Chandra Gupta



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- FIRST APPEAL No. - 515 of 1998
 

 
Petitioner :- Sri Raghu Raj Singh
 
Respondent :- State Of U.P. & Another
 
Petitioner Counsel :- Swapnil Kumar,P.K.Saxena,Pradeep Kumar
 
Respondent Counsel :- Satish Chaturvedi,B.K.Narayana,S.C.
 

 
Hon'ble Satya Poot Mehrotra,J.

Hon'ble Yogesh Chandra Gupta,J.

    On prayer made on behalf of Sri Pradeep Kumar, learned counsel for the appellant, the case is passed over for the day.

Order Date :- 18.7.2011

NS

 

 

 
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