Agra Development Authority vs Tarun Kumar And Others
2011 Latest Caselaw 2789 ALL

Citation : 2011 Latest Caselaw 2789 ALL
Judgement Date : 18 July, 2011

Allahabad High Court

Agra Development Authority vs Tarun Kumar And Others on 18 July, 2011

Bench: Satya Poot Mehrotra, Yogesh Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- FIRST APPEAL No. - 162 of 1995
 

 
Petitioner :- Agra Development Authority
 
Respondent :- Tarun Kumar And Others
 
Petitioner Counsel :- Ravi Kant,Atul Mehra,Atul Misra
 
Respondent Counsel :- H.S. Nigam,Dwivedi S.C.,M.D. Singh Shekhar,M.D.Dwivedi,M.D.Singh,Murlidhar,R.P.Singh,Ratnakar Bharti,S.C.,S.S. Nigam
 

 
Hon'ble Satya Poot Mehrotra,J.

Hon'ble Yogesh Chandra Gupta,J.

On joint prayer made by the learned counsel for the parties, the case is directed to be listed after three weeks.

Order Date :- 18.7.2011

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