Ajay Singh And Others vs State Of U.P. And Others
2011 Latest Caselaw 2774 ALL

Citation : 2011 Latest Caselaw 2774 ALL
Judgement Date : 15 July, 2011

Allahabad High Court

Ajay Singh And Others vs State Of U.P. And Others on 15 July, 2011

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 39
 

 
Case :- WRIT - A No. - 38789 of 2011
 

 
Petitioner :- Ajay Singh And Others
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Rajesh Singh
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Rajes Kumar,J.

Connect this petition with Writ Petition No. 38145 of 2011.

Learned Standing Counsel prays for and is granted four weeks time to file counter affidavit. Rejoinder affidavit may be filed within two weeks thereafter.

List thereafter.

Order Date :- 15.7.2011

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