Atiq Ahmad vs State Of U.P.
2011 Latest Caselaw 2763 ALL

Citation : 2011 Latest Caselaw 2763 ALL
Judgement Date : 15 July, 2011

Allahabad High Court

Atiq Ahmad vs State Of U.P. on 15 July, 2011

Bench: Arvind Kumar Tripathi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 51
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 18131 of 2011
 

 
Petitioner :- Atiq Ahmad
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- Satyendra Pratap Sing-I
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Arvind Kumar Tripathi,J.

Learned AGA prays for and is granted four weeks time to file counter affidavit.

Rejoinder affidavit, if any, may be filed within one week thereafter.

List thereafter.

Order Date :- 15.7.2011

Gss

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