Manvir Singh vs State Of U.P. And Others
2011 Latest Caselaw 2762 ALL

Citation : 2011 Latest Caselaw 2762 ALL
Judgement Date : 15 July, 2011

Allahabad High Court

Manvir Singh vs State Of U.P. And Others on 15 July, 2011

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 39
 

 
Case :- WRIT - A No. - 38889 of 2011
 

 
Petitioner :- Manvir Singh
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Sanjay Kumar Jaiswal
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Rajes Kumar,J.

The petitioner is claiming promotion on the post of Seench Peryaveshak as he was working since 19.12.2008.

The petitioner has not annexed any application by which he has claimed promotion. However, it is open to the petitioner to move an application before the authority concerned claiming the promotion. In case if any application is moved, the authority concerned is directed to decide the same exepditiously.

With the aforesaid observation, the writ petition is disposed of.

Order Date :- 15.7.2011

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