Monika Agarwal vs D.J. Awaraiya And Others
2011 Latest Caselaw 2760 ALL

Citation : 2011 Latest Caselaw 2760 ALL
Judgement Date : 15 July, 2011

Allahabad High Court

Monika Agarwal vs D.J. Awaraiya And Others on 15 July, 2011

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- WRIT - C No. - 8103 of 2004
 

 
Petitioner :- Monika Agarwal
 
Respondent :- D.J. Awaraiya And Others
 
Petitioner Counsel :- V.K. Ahnohotry
 
Respondent Counsel :- Sc
 

 
Hon'ble V.K. Shukla,J.

Issue notice to respondent No.2 returnable within next 12 weeks.

Order Date :- 15.7.2011

SRY

Download the LatestLaws.com Mobile App