Smt. Bimla Jonson vs State Of U.P. And Others
2011 Latest Caselaw 2749 ALL

Citation : 2011 Latest Caselaw 2749 ALL
Judgement Date : 14 July, 2011

Allahabad High Court

Smt. Bimla Jonson vs State Of U.P. And Others on 14 July, 2011

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 39
 

 
Case :- WRIT - A No. - 34779 of 2011
 

 
Petitioner :- Smt. Bimla Jonson
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Kaustubh Srivastava,Kandarp Srivastava
 
Respondent Counsel :- C.S.C.,Yashwant Singh
 

 
Hon'ble Rajes Kumar,J.

Respondent no. 2 is present today in the Court.

Put up this matter tomorrow i.e. on 15.7.2011.

Respondent no. 2 is directed to explain that why he could not appear on 12.7.2011, as directed by this Court on 24.6.2011, and further explain that why the amount of gratuity payable to the petitioner by the bank to the satisfaction of her loan dues has not been forwarded.

Order Date :- 14.7.2011

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