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Jai Prakash & Another vs Sita Ram & Another
2011 Latest Caselaw 2744 ALL

Citation : 2011 Latest Caselaw 2744 ALL
Judgement Date : 14 July, 2011

Allahabad High Court
Jai Prakash & Another vs Sita Ram & Another on 14 July, 2011
Bench: Satya Poot Mehrotra, Yogesh Chandra Gupta



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- FIRST APPEAL FROM ORDER DEFECTIVE No. - 483 of 2011
 

 
Petitioner :- Jai Prakash & Another
 
Respondent :- Sita Ram & Another
 
Petitioner Counsel :- Vivek Verma,Rajan Tripathi
 
Respondent Counsel :- Rajeev Upadhyay
 

 
Hon'ble Satya Poot Mehrotra,J.

Hon'ble Yogesh Chandra Gupta,J.

As prayed bySri Rajan Tripathi, learned counsel for the appellants, list this case inthe next cause list. The case will be listed amongst the cases listed at the top of the 'cause list' of the said date.

Order Date :- 14.7.2011

NS

 

 

 
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