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Mohsin vs State Of U.P.
2011 Latest Caselaw 2743 ALL

Citation : 2011 Latest Caselaw 2743 ALL
Judgement Date : 14 July, 2011

Allahabad High Court
Mohsin vs State Of U.P. on 14 July, 2011
Bench: Arvind Kumar Tripathi



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 51
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 18055 of 2011
 

 
Petitioner :- Mohsin
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- Satish Chandra Pandey
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Arvind Kumar Tripathi,J.

Learned  AGA prays for and is granted  four  weeks time to file counter affidavit.

Rejoinder affidavit,  if any, may be filed within two weeks thereafter.

List thereafter.

Order Date :- 14.7.2011

Gss

 

 

 
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