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Master Abhishek Khanna & Others vs M/S Laxmi Narain Vishambhar Nath & ...
2011 Latest Caselaw 2730 ALL

Citation : 2011 Latest Caselaw 2730 ALL
Judgement Date : 13 July, 2011

Allahabad High Court
Master Abhishek Khanna & Others vs M/S Laxmi Narain Vishambhar Nath & ... on 13 July, 2011
Bench: Satya Poot Mehrotra, Yogesh Chandra Gupta



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- FIRST APPEAL FROM ORDER DEFECTIVE No. - 1148 of 2003
 

 
Petitioner :- Master Abhishek Khanna & Others
 
Respondent :- M/S Laxmi Narain Vishambhar Nath & Others
 
Petitioner Counsel :- P.K .Srivastava
 

 
Hon'ble Satya Poot Mehrotra,J.

Hon'ble Yogesh Chandra Gupta,J.

    Let the papers be placed before Hon'ble the Chief Justice for nominating another Bench of which one of us (S.P.Mehrotra,J.) is not a member.

Order Date :- 13.7.2011

NS

 

 

 
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