Peer Shabir vs National Insurance Co. Ltd. And ...
2011 Latest Caselaw 2729 ALL

Citation : 2011 Latest Caselaw 2729 ALL
Judgement Date : 13 July, 2011

Allahabad High Court

Peer Shabir vs National Insurance Co. Ltd. And ... on 13 July, 2011

Bench: Satya Poot Mehrotra, Yogesh Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- FIRST APPEAL FROM ORDER DEFECTIVE No. - 1010 of 2011
 

 
Petitioner :- Peer Shabir
 
Respondent :- National Insurance Co. Ltd. And Others
 
Petitioner Counsel :- D.N. Mishra
 

 
Hon'ble Satya Poot Mehrotra,J.

Hon'ble Yogesh Chandra Gupta,J.

Delay Condonation Application No. 189794 of 2011

Issue notice on the aforementioned Delay Condonation Application.

Notice will be issued by Registered Post A.D. fixing 27th September, 2011 .

Requisite steps will be taken within three weeks.

List this case on 27th September 2011 for consideration of the aforementioned Delay Condonation Application.

Order Date :- 13.7.2011

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