Sandeep vs State Of U.P.
2011 Latest Caselaw 2728 ALL

Citation : 2011 Latest Caselaw 2728 ALL
Judgement Date : 13 July, 2011

Allahabad High Court

Sandeep vs State Of U.P. on 13 July, 2011

Bench: Arvind Kumar Tripathi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 51
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 17967 of 2011
 

 
Petitioner :- Sandeep
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- Jawahir Yadav
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Arvind Kumar Tripathi,J.

Parcha filed by Smt. Kamala Singh on behalf of the opp. party is taken on record.

As prayed put up this case as fresh on 19.7.2011 showing the name of learned counsel for the parties.

Order Date :- 13.7.2011

Gss

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