Citation : 2011 Latest Caselaw 2727 ALL
Judgement Date : 13 July, 2011
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 38 Case :- WRIT - C No. - 66383 of 2010 Petitioner :- Sudhir Kumar Respondent :- State Of U.P. And Others Petitioner Counsel :- Vikas Budhwar Respondent Counsel :- C.S.C.,B.N. Singh,D.P. Singh Hon'ble V.K. Shukla,J.
Learned standing counsel has accepted notice on behalf of respondent Nos. 1, 2 and 3. Sri Sushil kumar Pal, Advocate has entered appearance on behalf of respondent No.4.
Each one of the respondents is granted eight weeks' time to file counter affidavit. Rejoinder affidavit may be filed within next four weeks.
List thereafter along with record of writ petition No.26189 of 2011.
Order Date :- 13.7.2011
SRY
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