Sabu vs Seventeenth A.D.J. Meerut And ...
2011 Latest Caselaw 2724 ALL

Citation : 2011 Latest Caselaw 2724 ALL
Judgement Date : 13 July, 2011

Allahabad High Court

Sabu vs Seventeenth A.D.J. Meerut And ... on 13 July, 2011

Bench: Satya Poot Mehrotra, Yogesh Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- FIRST APPEAL FROM ORDER DEFECTIVE No. - 326 of 1995
 

 
Petitioner :- Sabu
 
Respondent :- Seventeenth A.D.J. Meerut And Others
 
Petitioner Counsel :- Rajiv Sharma
 
Respondent Counsel :- V.K. Singh,A.P.Misra,P.N.Shahi,S.K.Pandey,V.Chaudhary,Y.K.Sinha
 

 
Hon'ble Satya Poot Mehrotra,J.

Hon'ble Yogesh Chandra Gupta,J.

Let the papers be placed before Hon'ble the Chief Justice for nominating another Bench of which one of us (S.P.Mehrotra,J.) is not a member.

Order Date :- 13.7.2011

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