Dinesh Tyagi And Others vs State Of U.P. And Others
2011 Latest Caselaw 2717 ALL

Citation : 2011 Latest Caselaw 2717 ALL
Judgement Date : 13 July, 2011

Allahabad High Court

Dinesh Tyagi And Others vs State Of U.P. And Others on 13 July, 2011

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- WRIT - C No. - 26189 of 2011
 

 
Petitioner :- Dinesh Tyagi And Others
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Bhoopendra Nath Singh
 
Respondent Counsel :- C.S.C.,S.K. Yadav
 

 
Hon'ble V.K. Shukla,J.

Learned standing counsel has accepted notice on behalf of respondent Nos. 1, 2 and 3. Sri Sushil kumar Pal, Advocate has entered appearance on behalf of respondent No.4. Issue notices to respondent No. 5.

Each one of the respondents is granted eight weeks' time to file counter affidavit. Rejoinder affidavit may be filed within next four weeks.

List thereafter along with record of writ petition No.35954 of 2011.

Order Date :- 13.7.2011

SRY

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