State Of U.P. vs Vijay Kumar Talwar
2011 Latest Caselaw 2706 ALL

Citation : 2011 Latest Caselaw 2706 ALL
Judgement Date : 12 July, 2011

Allahabad High Court

State Of U.P. vs Vijay Kumar Talwar on 12 July, 2011

Bench: Satya Poot Mehrotra, Yogesh Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- FIRST APPEAL No. - 789 of 1992
 

 
Petitioner :- State Of U.P.
 
Respondent :- Vijay Kumar Talwar
 
Petitioner Counsel :- S.C.
 
Respondent Counsel :- Dinesh Kakkar,A.S.Kapoor,Anoop Trivedi,Mukesh Kumar,Mukesh Prasad,Murlidhar,Prdeep Kumar,U.N. Sharma
 

 
Hon'ble Satya Poot Mehrotra,J.

Hon'ble Yogesh Chandra Gupta,J.

As prayed by the learned counsel for the parties, the case is passed over for the day.

Order Date :- 12.7.2011

Download the LatestLaws.com Mobile App