M/S K.M. Sugar Mills Limited Thru ... vs State Of U.P. Thru Secy. ...
2011 Latest Caselaw 2705 ALL

Citation : 2011 Latest Caselaw 2705 ALL
Judgement Date : 12 July, 2011

Allahabad High Court

M/S K.M. Sugar Mills Limited Thru ... vs State Of U.P. Thru Secy. ... on 12 July, 2011

Bench: Devi Prasad Singh, Satish Chandra




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 27
 

 
Case :- MISC. BENCH No. - 4399 of 2007
 

 
Petitioner :- M/S K.M. Sugar Mills Limited Thru Manager
 
Respondent :- State Of U.P. Thru Secy. Inst.Finance & Anr.
 
Petitioner Counsel :- S.M.K. Choudhary
 
Respondent Counsel :- C.Sc..
 

 
Hon'ble Devi Prasad Singh,J.

Hon'ble Dr. Satish Chandra,J.

Issue with regard to entry tax is pending before the larger Bench of Hon'ble Supreme Court.

List in the month of October, 2011.

Order Date :- 12.7.2011

Rajneesh AR-PS)

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