Dscl Sugar Hariawan,Hardoi Thru ... vs Union Of India, Ministry Of ...
2011 Latest Caselaw 2701 ALL

Citation : 2011 Latest Caselaw 2701 ALL
Judgement Date : 12 July, 2011

Allahabad High Court

Dscl Sugar Hariawan,Hardoi Thru ... vs Union Of India, Ministry Of ... on 12 July, 2011

Bench: Devi Prasad Singh, Satish Chandra




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 27
 

 
Case :- MISC. BENCH No. - 5354 of 2011
 

 
Petitioner :- Dscl Sugar Hariawan,Hardoi Thru Dy.General Manager
 
Respondent :- Union Of India, Ministry Of Finance Revenue & Ors.
 
Petitioner Counsel :- Anoop Kumar,K.D. Nag
 
Respondent Counsel :- A.S.G.
 

 
Hon'ble Devi Prasad Singh,J.

Hon'ble Dr. Satish Chandra,J.

Two weeks further time is allowed to file counter affidavit and a week's time is allowed to file rejoinder affidavit.

List immediately after three weeks.

Sri S.S. Chauhan appears in one of the connected petitions.

Interim order shall continue till the next date of listing.

Order Date :- 12.7.2011

Rajneesh AR-PS)

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