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Balrampur Chini Mills Ltd. Gonda ... vs Union Of India Ministry Of Finance ...
2011 Latest Caselaw 2695 ALL

Citation : 2011 Latest Caselaw 2695 ALL
Judgement Date : 12 July, 2011

Allahabad High Court
Balrampur Chini Mills Ltd. Gonda ... vs Union Of India Ministry Of Finance ... on 12 July, 2011
Bench: Devi Prasad Singh, Satish Chandra



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 27
 

 
Case :- MISC. BENCH No. - 11791 of 2010
 

 
Petitioner :- Balrampur Chini Mills Ltd. Gonda Through Its Deputy
 
Respondent :- Union Of India Ministry Of Finance Deptt. Of Revenue New
 
Petitioner Counsel :- Piyush Agarwal,Sudeep Kumar
 
Respondent Counsel :- A.S.G.,Rajesh Singh Chauhan
 

 
Hon'ble Devi Prasad Singh,J.

Hon'ble Dr. Satish Chandra,J.

Two weeks further time is allowed to file counter affidavit and a week's time is allowed to file rejoinder affidavit.

List immediately after three weeks.

Sri S.S. Chauhan appears in one of the connected petitions.

Interim order shall continue till the next date of listing.

Order Date :- 12.7.2011

Rajneesh AR-PS)

 

 

 
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