Khazam vs State Of U.P.
2011 Latest Caselaw 2693 ALL

Citation : 2011 Latest Caselaw 2693 ALL
Judgement Date : 12 July, 2011

Allahabad High Court

Khazam vs State Of U.P. on 12 July, 2011

Bench: Satya Poot Mehrotra, Yogesh Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- FIRST APPEAL No. - 564 of 1997
 

 
Petitioner :- Khazam
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- R.N. Singh,A.K. Rai,S.N. Singh,V.K. Singh
 
Respondent Counsel :- A.K. Ray,A.K.Roy,Amit Manohar,M.N. Singh,S.C.
 

 
Hon'ble Satya Poot Mehrotra,J.

Hon'ble Yogesh Chandra Gupta,J.

Sri A.K. Rai, lerned counsel for the appellant, has sent illness slip.

The case along with the connected matters is passed over for the day.

Order Date :- 12.7.2011

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