M.V.V.V.Vidyapitham, Maharshi ... vs M/S Rathi Vdyog Ltd. , Delhi
2011 Latest Caselaw 2692 ALL

Citation : 2011 Latest Caselaw 2692 ALL
Judgement Date : 12 July, 2011

Allahabad High Court

M.V.V.V.Vidyapitham, Maharshi ... vs M/S Rathi Vdyog Ltd. , Delhi on 12 July, 2011

Bench: Satya Poot Mehrotra, Yogesh Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- FIRST APPEAL No. - 66 of 1998
 

 
Petitioner :- M.V.V.V.Vidyapitham, Maharshi Nagar Noida Through Dr.P Joshi
 
Respondent :- M/S Rathi Vdyog Ltd. , Delhi
 
Petitioner Counsel :- B.N. Upadhyay
 

 
Hon'ble Satya Poot Mehrotra,J.

Hon'ble Yogesh Chandra Gupta,J.

Sri B.N. Upadhyay, learned counsel for the appellant, has sent illness slip.

The case is passed over for the day.

Order Date :- 12.7.2011

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