Ali Ahmad Khan S/O Late Abdul ... vs State Of U.P. Thru Principal ...
2011 Latest Caselaw 2690 ALL

Citation : 2011 Latest Caselaw 2690 ALL
Judgement Date : 12 July, 2011

Allahabad High Court

Ali Ahmad Khan S/O Late Abdul ... vs State Of U.P. Thru Principal ... on 12 July, 2011

Bench: Devi Prasad Singh, Satish Chandra




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 27
 

 
Case :- MISC. BENCH No. - 5624 of 2010
 

 
Petitioner :- Ali Ahmad Khan S/O Late Abdul Ghaffar Khan
 
Respondent :- State Of U.P. Thru Principal Secretary, Transport & Ors.
 
Petitioner Counsel :- Ghaus Beg
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Devi Prasad Singh,J.

Hon'ble Dr. Satish Chandra,J.

One week's time is allowed to file rejoinder affidavit.

List thereafter.

Order Date :- 12.7.2011

Rajneesh AR-PS)

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