Dharmendra Singh vs District Judge,Jyotibaphule ...
2011 Latest Caselaw 2685 ALL

Citation : 2011 Latest Caselaw 2685 ALL
Judgement Date : 12 July, 2011

Allahabad High Court

Dharmendra Singh vs District Judge,Jyotibaphule ... on 12 July, 2011

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 39
 

 
Case :- WRIT - A No. - 23669 of 2011
 

 
Petitioner :- Dharmendra Singh
 
Respondent :- District Judge,Jyotibaphule Nagar & Another
 
Petitioner Counsel :- R.M.Saggi
 
Respondent Counsel :- Amit Sthalekar,S.P.Singh
 

 
Hon'ble Rajes Kumar,J.

List this case along with the record of Writ Petition Nos. 20725 of 2011 and 30394 of 2011 on 20.7.2011.

Order Date :- 12.7.2011

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