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Ravendra Singh vs State Of U.P. & Others
2011 Latest Caselaw 2683 ALL

Citation : 2011 Latest Caselaw 2683 ALL
Judgement Date : 12 July, 2011

Allahabad High Court
Ravendra Singh vs State Of U.P. & Others on 12 July, 2011
Bench: R.K. Agrawal, Sunil Hali



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 37
 

 
Case :- WRIT - A No. - 41745 of 1998
 

 
Petitioner :- Ravendra Singh
 
Respondent :- State Of U.P. & Others
 
Petitioner Counsel :- U.C. Mishra
 
Respondent Counsel :- S.C.
 

 
Hon'ble R.K. Agrawal,J.

Hon'ble Sunil Hali,J.

The case has been called out in the revised list. Nobody is present to press this petition on behalf of the petitioner. The writ petition is dismissed for want of prosecution.

Order Date :- 12.7.2011

mt

 

 

 
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