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New India Assurance Co. Ltd. vs Smt. Shobha Gupta & Others
2011 Latest Caselaw 2680 ALL

Citation : 2011 Latest Caselaw 2680 ALL
Judgement Date : 12 July, 2011

Allahabad High Court
New India Assurance Co. Ltd. vs Smt. Shobha Gupta & Others on 12 July, 2011
Bench: Satya Poot Mehrotra, Yogesh Chandra Gupta



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- FIRST APPEAL FROM ORDER No. - 1059 of 1995
 

 
Petitioner :- New India Assurance Co. Ltd.
 
Respondent :- Smt. Shobha Gupta & Others
 
Petitioner Counsel :- Smt. Poonam Srivastava
 

 
Hon'ble Satya Poot Mehrotra,J.

Hon'ble Yogesh Chandra Gupta,J.

    On prayer made on behalf of Sri P.K. Singh, learned counsel for the appellant, the case along with the connected matters is passed over for the day.

Order Date :- 12.7.2011

NS

 

 

 
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