M/S The Commercial Moters ... vs Commissioner Of Trade Tax And 2 Ors
2011 Latest Caselaw 2676 ALL

Citation : 2011 Latest Caselaw 2676 ALL
Judgement Date : 12 July, 2011

Allahabad High Court

M/S The Commercial Moters ... vs Commissioner Of Trade Tax And 2 Ors on 12 July, 2011

Bench: Devi Prasad Singh, Satish Chandra




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 27
 

 
Case :- MISC. BENCH No. - 1575 of 2007
 

 
Petitioner :- M/S The Commercial Moters Ltd.Thr.M.D.
 
Respondent :- Commissioner Of Trade Tax And 2 Ors
 
Petitioner Counsel :- P Agarwal
 
Respondent Counsel :- C.S.C
 

 
Hon'ble Devi Prasad Singh,J.

Hon'ble Dr. Satish Chandra,J.

Sri D.D. Chopra learned counsel has made a mention on behalf of Sri Pradeep Agarwal for adjournment of the case.

Put up day after tomorrow.

Order Date :- 12.7.2011

Rajneesh AR-PS)

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