M/S Tulsipur Sugar Comp. ... vs Union Of India Ministry Of Finance ...
2011 Latest Caselaw 2674 ALL

Citation : 2011 Latest Caselaw 2674 ALL
Judgement Date : 12 July, 2011

Allahabad High Court

M/S Tulsipur Sugar Comp. ... vs Union Of India Ministry Of Finance ... on 12 July, 2011

Bench: Devi Prasad Singh, Satish Chandra




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 27
 

 
Case :- MISC. BENCH No. - 1129 of 2011
 

 
Petitioner :- M/S Tulsipur Sugar Comp. Balrampur Through G.M.
 
Respondent :- Union Of India Ministry Of Finance Deptt. Of Revenue Central
 
Petitioner Counsel :- Sudeep Kumar
 
Respondent Counsel :- K.D.Nag
 

 
Hon'ble Devi Prasad Singh,J.

Hon'ble Dr. Satish Chandra,J.

Two weeks further time is allowed to file counter affidavit and a week's time is allowed to file rejoinder affidavit.

List immediately after three weeks.

Sri S.S. Chauhan appears in one of the connected petitions.

Interim order shall continue till the next date of listing.

Order Date :- 12.7.2011

Rajneesh AR-PS)

Download the LatestLaws.com Mobile App