Smt. Sheela Dubey vs State Bank Of India & 2 Ors.
2011 Latest Caselaw 2672 ALL

Citation : 2011 Latest Caselaw 2672 ALL
Judgement Date : 12 July, 2011

Allahabad High Court

Smt. Sheela Dubey vs State Bank Of India & 2 Ors. on 12 July, 2011

Bench: Devi Prasad Singh, Satish Chandra




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 27
 

 
Case :- MISC. BENCH No. - 2085 of 2007
 

 
Petitioner :- Smt. Sheela Dubey
 
Respondent :- State Bank Of India & 2 Ors.
 
Petitioner Counsel :- Jaspreet Singh
 
Respondent Counsel :- N.K. Seth
 

 
Hon'ble Devi Prasad Singh,J.

Hon'ble Dr. Satish Chandra,J.

Put up day after tomorrow.

Order Date :- 12.7.2011

Rajneesh AR-PS)

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