Nand Kishore vs Nagar Palika Ghazibad & Another
2011 Latest Caselaw 2671 ALL

Citation : 2011 Latest Caselaw 2671 ALL
Judgement Date : 12 July, 2011

Allahabad High Court

Nand Kishore vs Nagar Palika Ghazibad & Another on 12 July, 2011

Bench: Satya Poot Mehrotra, Yogesh Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- FIRST APPEAL No. - 418 of 1994
 

 
Petitioner :- Nand Kishore
 
Respondent :- Nagar Palika Ghazibad & Another
 
Petitioner Counsel :- A.D. Prabhakar
 
Respondent Counsel :- Prem Chandra
 

 
Hon'ble Satya Poot Mehrotra,J.

Hon'ble Yogesh Chandra Gupta,J.

Sri Prem Chandra, Advocate, has sent illness slip.

The case is passed over for the day.

Order Date :- 12.7.2011

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