Mohit Singh vs State Of U.P. And Another
2011 Latest Caselaw 2668 ALL

Citation : 2011 Latest Caselaw 2668 ALL
Judgement Date : 12 July, 2011

Allahabad High Court

Mohit Singh vs State Of U.P. And Another on 12 July, 2011

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- WRIT - C No. - 37534 of 2011
 

 
Petitioner :- Mohit Singh
 
Respondent :- State Of U.P. And Another
 
Petitioner Counsel :- Prabhakar Tripathi
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble V.K. Shukla,J.

List this case on 20th August, 2011.

On the said date learned standing counsel shall produce the answer sheets of Hindi, English and Sanskrit of High School Examination-2011. Outcome of the scrutiny be also produced before the Court.

Order Date :- 12.7.2011

SRY

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