Yasar Ranan vs State Of U.P.Through Its Prin. ...
2011 Latest Caselaw 2667 ALL

Citation : 2011 Latest Caselaw 2667 ALL
Judgement Date : 12 July, 2011

Allahabad High Court

Yasar Ranan vs State Of U.P.Through Its Prin. ... on 12 July, 2011

Bench: Devi Prasad Singh, Satish Chandra




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 27
 

 
Case :- MISC. BENCH No. - 8035 of 2010
 

 
Petitioner :- Yasar Ranan
 
Respondent :- State Of U.P.Through Its Prin. Secy. Deptt. Of Transport
 
Petitioner Counsel :- Ghaus Beg
 
Respondent Counsel :- C.S.C
 

 
Hon'ble Devi Prasad Singh,J.

Hon'ble Dr. Satish Chandra,J.

Three weeks time is allowed to file counter affidavit and a week's time is allowed to file rejinder affidavit.

List thereafter.

Order Date :- 12.7.2011

Rajneesh AR-PS)

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