U.P.S.E.B. Lko. & Another vs U.P. Steels (Pvt.) Ltd. & Others
2011 Latest Caselaw 2666 ALL

Citation : 2011 Latest Caselaw 2666 ALL
Judgement Date : 12 July, 2011

Allahabad High Court

U.P.S.E.B. Lko. & Another vs U.P. Steels (Pvt.) Ltd. & Others on 12 July, 2011

Bench: Satya Poot Mehrotra, Yogesh Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- FIRST APPEAL No. - 463 of 1991
 

 
Petitioner :- U.P.S.E.B. Lko. & Another
 
Respondent :- U.P. Steels (Pvt.) Ltd. & Others
 
Petitioner Counsel :- H.P. Dubey,B.Dayal,Ranjeet Saxena
 
Respondent Counsel :- K.B. Garg,Arjun Singhal,B.B.L.Gupta
 

 
Hon'ble Satya Poot Mehrotra,J.

Hon'ble Yogesh Chandra Gupta,J.

Let the papers be placed before Hon'ble the Chief Justice for nominating another Bench of which one of us (S.P.Mehrotra,J.) is not a member.

Order Date :- 12.7.2011

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