Praveen @ Bhola vs State Of U.P.
2011 Latest Caselaw 2665 ALL

Citation : 2011 Latest Caselaw 2665 ALL
Judgement Date : 12 July, 2011

Allahabad High Court

Praveen @ Bhola vs State Of U.P. on 12 July, 2011

Bench: Arvind Kumar Tripathi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 51
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 17902 of 2011
 

 
Petitioner :- Praveen @ Bhola
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- Sanjay Kumar Dwivedi
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Arvind Kumar Tripathi,J.

Parcha field by Vinay Kumar Tripathi on behalf of complainant is taken on record.

As prayed by learned counsel for the applicant, put up this case as fresh on 18.7.2011.

Order Date :- 12.7.2011

Gss

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