Dinesh vs The State Of U.P
2011 Latest Caselaw 2649 ALL

Citation : 2011 Latest Caselaw 2649 ALL
Judgement Date : 11 July, 2011

Allahabad High Court

Dinesh vs The State Of U.P on 11 July, 2011

Bench: Ashwani Kumar Singh




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 29
 

 
Case :- BAIL No. - 3958 of 2011
 

 
Petitioner :- Dinesh
 
Respondent :- The State Of U.P
 
Petitioner Counsel :- Rajendra Kumar Dubey
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Ashwani Kumar Singh,J.

List on 20.7.2011.

The Investigating Officer, who is present today, shall again appear on the next date of listing.

Order Date :- 11.7.2011

kvg/-

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