Suraj Singh vs State Of U.P. And Others
2011 Latest Caselaw 2644 ALL

Citation : 2011 Latest Caselaw 2644 ALL
Judgement Date : 11 July, 2011

Allahabad High Court

Suraj Singh vs State Of U.P. And Others on 11 July, 2011

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- WRIT - A No. - 32385 of 2011
 

 
Petitioner :- Suraj Singh
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Anil Tiwari
 
Respondent Counsel :- C.S.C.,Gautam Baghel
 

 
Hon'ble V.K. Shukla,J.

Counter affidavit has been filed today. Sri Anil Tiwari, learned counsel for the petitioner, is accorded a week's time for filing rejoinder affidavit to the same, and also to move amendment application, in case he so desires.

List this writ petition after a week.

Order Date :- 11.7.2011

SRY

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