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Jai Shanker Pandey And Others vs State Of U.P. And Others
2011 Latest Caselaw 2633 ALL

Citation : 2011 Latest Caselaw 2633 ALL
Judgement Date : 8 July, 2011

Allahabad High Court
Jai Shanker Pandey And Others vs State Of U.P. And Others on 8 July, 2011
Bench: Devi Prasad Singh



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 27
 

 
Case :- SERVICE SINGLE No. - 3160 of 1990
 

 
Petitioner :- Jai Shanker Pandey And Others
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- S.P. Shukla,R.P. Shukla
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Devi Prasad Singh,J.

CMA No.8009 of 2011: Application for Recall of Order dated 28.11.2004 passed by Hon'ble Mr. Justice Devi Prasad Singh.

Issue notice.

Order Date :- 8.7.2011

Rajneesh AR-PS)

 

 

 
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