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U.P. Cooperative Federation ... vs Amresh Bahadur Pandey S/O Balak ...
2011 Latest Caselaw 2631 ALL

Citation : 2011 Latest Caselaw 2631 ALL
Judgement Date : 8 July, 2011

Allahabad High Court
U.P. Cooperative Federation ... vs Amresh Bahadur Pandey S/O Balak ... on 8 July, 2011
Bench: Devi Prasad Singh



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 27
 

 
Case :- REVIEW PETITION DEFECTIVE No. - 15 of 2011
 

 
Petitioner :- U.P. Cooperative Federation Limited, Lucknow Thru M.D.& Ors.
 
Respondent :- Amresh Bahadur Pandey S/O Balak Ram Pandey & Ors.
 
Petitioner Counsel :- Birendra Prasad Singh
 

 
Hon'ble Devi Prasad Singh,J.

One week's time is allowed to file process.

List thereafter.

Order Date :- 8.7.2011

Rajneesh AR-PS)

 

 

 
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