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Smt. Avantika Srivastava vs State Of U.P. Through Secy. Basic ...
2011 Latest Caselaw 2630 ALL

Citation : 2011 Latest Caselaw 2630 ALL
Judgement Date : 8 July, 2011

Allahabad High Court
Smt. Avantika Srivastava vs State Of U.P. Through Secy. Basic ... on 8 July, 2011
Bench: Devi Prasad Singh



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 27
 

 
Case :- MISC. SINGLE No. - 5665 of 2007
 

 
Petitioner :- Smt. Avantika Srivastava
 
Respondent :- State Of U.P. Through Secy. Basic Education Lko.And 2 Ors.
 
Petitioner Counsel :- A.R.Khan
 
Respondent Counsel :- C.S.C
 

 
Hon'ble Devi Prasad Singh,J.

Case stands released.

List before the appropriate regular Bench in the week commencing 25.7.2011.

Order Date :- 8.7.2011

Rajneesh AR-PS)

 

 

 
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