B.N.Verma vs Chairman U.P.Sal Tax Tibunal
2011 Latest Caselaw 2629 ALL

Citation : 2011 Latest Caselaw 2629 ALL
Judgement Date : 8 July, 2011

Allahabad High Court

B.N.Verma vs Chairman U.P.Sal Tax Tibunal on 8 July, 2011

Bench: Devi Prasad Singh




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 27
 

 
Case :- SERVICE SINGLE No. - 1818 of 1992
 

 
Petitioner :- B.N.Verma
 
Respondent :- Chairman U.P.Sal Tax Tibunal
 
Petitioner Counsel :- Jitendra Singh
 
Respondent Counsel :- C S C
 

 
Hon'ble Devi Prasad Singh,J.

Four weeks time is allowed to file counter affidavit and two weeks time is allowed to file rejoinder affidavit.

List thereafter.

Order Date :- 8.7.2011

Rajneesh AR-PS)

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