Citation : 2011 Latest Caselaw 2628 ALL
Judgement Date : 8 July, 2011
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 27 Case :- MISC. SINGLE No. - 443 of 1994 Petitioner :- Jagdamba Prasad And Others Respondent :- Vith.A.D.J. And Others Petitioner Counsel :- U.S.Sahai,Kirti Prakash Singh,R.K. Sharma,Sanjay Srivastava,Sharad Kumar Srivastava,U.S.Sahai Respondent Counsel :- D.C.Mukherjee,P.L.Misra,Pratul Prakash Arya,R.K.Sharma,R.N. Gupta,Riyaz Ahmad Hon'ble Devi Prasad Singh,J.
Let notice be issued to the parties for their presence on the next date of listing so that the writ petition be heard finally.
List on 29.7.2011 at 3:00 p.m.
Sri Madan Gopal Mishra, Sri M.P. Ojha, Sri Sanjay Srivastava learned counsel appeared today.
District Judge seems to have not sent report in terms of the order dated 26.5.2011. Let report be called from the District Judge forthwith. In case report is not submitted, he shall appear along with record to assist the Court on the next date of listing. The District Judge shall also file report with regard to feasibility to increase the salary of employees of Temple keeping in view the income of the Temple.
Order Date :- 8.7.2011
Rajneesh AR-PS)
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