Citation : 2011 Latest Caselaw 2626 ALL
Judgement Date : 8 July, 2011
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 47 Case :- CRIMINAL MISC. BAIL APPLICATION No. - 17423 of 2011 Petitioner :- Kuwar Singh Yadav Respondent :- State Of U.P. Petitioner Counsel :- Rajeev Pandey Respondent Counsel :- Govt.Advocate Hon'ble Arvind Kumar Tripathi,J.
As prayed put up as fresh on 12.7.2011.
Order Date :- 8.7.2011
Gss
Publish Your Article
Campus Ambassador
Media Partner
Campus Buzz
LatestLaws.com presents: Lexidem Offline Internship Program, 2026
LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!