Israt vs State Of U.P. And Another
2011 Latest Caselaw 2624 ALL

Citation : 2011 Latest Caselaw 2624 ALL
Judgement Date : 8 July, 2011

Allahabad High Court

Israt vs State Of U.P. And Another on 8 July, 2011

Bench: Ravindra Singh




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 54
 

 
Case :- APPLICATION U/S 482 No. - 15912 of 2011
 

 
Petitioner :- Israt
 
Respondent :- State Of U.P. And Another
 
Petitioner Counsel :- Pramod Kumar Pandey
 
Respondent Counsel :- Govt.Advocate
 

 
Hon'ble Ravindra Singh,J.

Heard the learned counsel for the applicant and the learned A.G.A.

This is correction application no.135078 of 2011.

After perusing the record the order dated 17.5.2011 is hereby corrected by mentioning crime no. 343 of 1992 in place of 342 of 1992 in the third line of the order.

Accordingly the correction application is allowed.

Order Date :- 8.7.2011

N.A.

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