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Kanhaiya Lal Verma vs Avadh Gramin Bank
2011 Latest Caselaw 2622 ALL

Citation : 2011 Latest Caselaw 2622 ALL
Judgement Date : 8 July, 2011

Allahabad High Court
Kanhaiya Lal Verma vs Avadh Gramin Bank on 8 July, 2011
Bench: Devi Prasad Singh



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 27
 

 
Case :- SERVICE SINGLE No. - 293 of 1993
 

 
Petitioner :- Kanhaiya Lal Verma
 
Respondent :- Avadh Gramin Bank
 
Petitioner Counsel :- P.K.Khare
 
Respondent Counsel :- Hari Om Singh,C.S.C.,Lalit Shukla
 

 
Hon'ble Devi Prasad Singh,J.

Process filed taken on record.

Officer to proceed accordingly.

Order Date :- 8.7.2011

Rajneesh AR-PS)

 

 

 
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