Jitendra Kumar Mehrotra And 2 Ors. vs Smt.Shanti Devi & Another
2011 Latest Caselaw 2618 ALL

Citation : 2011 Latest Caselaw 2618 ALL
Judgement Date : 8 July, 2011

Allahabad High Court

Jitendra Kumar Mehrotra And 2 Ors. vs Smt.Shanti Devi & Another on 8 July, 2011

Bench: Devi Prasad Singh




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 27
 

 
Case :- CONTEMPT No. - 1279 of 2010
 

 
Petitioner :- Jitendra Kumar Mehrotra And 2 Ors.
 
Respondent :- Smt.Shanti Devi & Another
 
Petitioner Counsel :- R.S. Tripathi
 
Respondent Counsel :- Ratan Kant Sharma
 

 
Hon'ble Devi Prasad Singh,J.

CMA No.11148 of 2011: Application for Recalling the Order dated 11.10.2010 passed by Hon'ble Mr. Justice Devi Prasad Singh.

Heard Sri R.S. Tripathi, learned counsel for the petitioners and Sri R.K. Sharma, learned counsel for the respondents.

Cause shown, seems to be sufficient.

The application is allowed.

The order dated 11.10.2010 is recalled. The petition is restored to its original number.

List in the week commencing 25.7.2011.

Order Date :- 8.7.2011

Rajneesh AR-PS)

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