Montu @ Prashant vs State Of U.P.
2011 Latest Caselaw 2601 ALL

Citation : 2011 Latest Caselaw 2601 ALL
Judgement Date : 7 July, 2011

Allahabad High Court

Montu @ Prashant vs State Of U.P. on 7 July, 2011

Bench: Arvind Kumar Tripathi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 47
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 17432 of 2011
 

 
Petitioner :- Montu @ Prashant
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- Onkar Singh
 
Respondent Counsel :- Govt.Advocate
 

 
Hon'ble Arvind Kumar Tripathi,J.

Learned AGA and learned counsel for the complainant pray for and are granted three weeks time to file counter affidavit.

List immediately after expiry of the aforesaid period.

Order Date :- 7.7.2011

Gss

Download the LatestLaws.com Mobile App