U.P. Avas Evam Vikas Parishad ... vs M/S U.P. Builders Thru. P.K. Verma
2011 Latest Caselaw 2599 ALL

Citation : 2011 Latest Caselaw 2599 ALL
Judgement Date : 7 July, 2011

Allahabad High Court

U.P. Avas Evam Vikas Parishad ... vs M/S U.P. Builders Thru. P.K. Verma on 7 July, 2011

Bench: Yatindra Singh, Yogesh Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- FIRST APPEAL FROM ORDER No. - 1882 of 2011
 

 
Petitioner :- U.P. Avas Evam Vikas Parishad Thru. Chairman Anf Ors.
 
Respondent :- M/S U.P. Builders Thru. P.K. Verma
 
Petitioner Counsel :- A.P. Srivastava
 

 
Hon'ble Yatindra Singh,J.

Hon'ble Yogesh Chandra Gupta,J.

On the request of counsel for the appellant, put up this case as a fresh case on 12.7.2011. In the meantime, appellant may file a better date chart.

Order Date :- 7.7.2011

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