Umesh And Others vs State Of U.P. And Others
2011 Latest Caselaw 2596 ALL

Citation : 2011 Latest Caselaw 2596 ALL
Judgement Date : 7 July, 2011

Allahabad High Court

Umesh And Others vs State Of U.P. And Others on 7 July, 2011

Bench: Yatindra Singh, Yogesh Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- FIRST APPEAL No. - 356 of 1997
 

 
Petitioner :- Umesh And Others
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- H.P. Mihsra
 
Respondent Counsel :- Satish Chaturvedi
 

 
Hon'ble Yatindra Singh,J.

Hon'ble Yogesh Chandra Gupta,J.

Office may see the order dated 4.5.2007 where filing of the paper book in this appeal has been dispensed with.

This appeal may be listed along with the First Appeal No. 280 of 1997 dismissed on 17.4.2001.

Order Date :- 7.7.2011

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