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Union Of India &Others; vs City Board
2011 Latest Caselaw 2593 ALL

Citation : 2011 Latest Caselaw 2593 ALL
Judgement Date : 7 July, 2011

Allahabad High Court
Union Of India &Others; vs City Board on 7 July, 2011
Bench: Yatindra Singh, Yogesh Chandra Gupta



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- FIRST APPEAL No. - 231 of 1994
 

 
Petitioner :- Union Of India &Others
 
Respondent :- City Board
 
Petitioner Counsel :- Govind Saran
 
Respondent Counsel :- Prem Chandra
 

 
Hon'ble Yatindra Singh,J.

Hon'ble Yogesh Chandra Gupta,J.

The counsel for the respondents states that all the papers have already been included in the paper book filed by the appellant and he does not want to file any paper book.

It is a 1994 appeal. It may listed for hearing.

Order Date :- 7.7.2011

NS

 

 

 
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