Rana Sugars Limited vs State Of U.P. And Others
2011 Latest Caselaw 2589 ALL

Citation : 2011 Latest Caselaw 2589 ALL
Judgement Date : 7 July, 2011

Allahabad High Court

Rana Sugars Limited vs State Of U.P. And Others on 7 July, 2011

Bench: Yatindra Singh, Yogesh Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- WRIT - C No. - 35568 of 2011
 

 
Petitioner :- Rana Sugars Limited
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Tarun Agrawal
 
Respondent Counsel :- C.S.C.,Ravindra Singh
 

 
Hon'ble Yatindra Singh,J.

Hon'ble Yogesh Chandra Gupta,J.

Dismissed.

For order, see order of date, passed in Civil Misc. Writ Petition No.35564 of 2011.

Order Date :- 7.7.2011

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